Bombay High Court
Benigno L. Alphonso. vs Goa Plast Pvt. Ltd., Through Poa Ishwar ... on 1 August, 2025
SA 68 of 2015
vinita
IN THE HIGH COURT OF BOMBAY AT GOA
SECOND APPEAL NO.68 OF 2015
WITH
SECOND APPEAL NO.105 OF 2015
SECOND APPEAL NO.68 OF 2015
BENIGNO L. ALPHONSO. ... APPELLANT
Versus
GOA PLAST PVT. LTD., THROUGH POA
ISHWAR B. MUCHANDI. ... RESPONDENT
WITH
SECOND APPEAL NO.105 OF 2015
GOA PLAST PRIVATE LTD.,
REPRESENTED BY DIRECTOR JOE RALPH. ... APPELLANT
Versus
BENIGINO L. ALPHONSO. ... RESPONDENT
Mr R.Kantak, Advocate for the appellant.
CORAM:- NIVEDITA P. MEHTA, J.
DATED :- 8th August, 2025 P.C. Second Appeal may be listed high on the board on the final hearing board in the month of September, 2025.
NIVEDITA P. MEHTA, J.
Signed by: VINITA VIKAS NAIK Designation: Personal Assistant Page 1 of 1 Date: 08/08/2025 17:54:50 8th August, 2025