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Kerala High Court

Hameed Kutty M.S vs The Joint Registrar Of Co-Op. Societies ... on 7 December, 2016

Bench: V.Chitambaresh, Sathish Ninan

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT:

                    THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
                                       &
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN

                TUESDAY, THE 26TH DAY OF JUNE 2018 / 5TH ASHADHA, 1940

                           WA.No. 14 of 2017 IN WPC. 33027/2016


         AGAINST THE JUDGMENT IN WP(C) 33027/2016 OF HIGH COURT OF KERALA
                                DATED 07-12-2016

APPELLANTS/PETITIONERS:


1     HAMEED KUTTY M.S.,
      PAZHUVELIL KULAYATTIKARA PO,
      ERNAKULAM.

2     RAJAN P.,
      PANATTIL HOUSE, KULAYATTIKKARA PO,
      ERNAKULAM.

3     SUNIL K.P.,
      KOLLAMTHADATHIL HOUSE, KULAYATTIKKARA PO,
      ERNAKULAM.

4     SURYA PRASAD,
      KANNAMMYALIL HOUSE, KULAYATTIKKARA PO,
      ERNAKULAM.

5     M.M.REMESAN,
      GOURISANKARAM, KULAYATTIKKARA PO,
      ERNAKULAM.

6     BABU N.K.,
      NAYARAMBALATHIL, KULAYATTIKKARA PO,
      ERNAKULAM.

7     RADHAMANI V.G.,
      IYYAKUNNEL, KULAYATTIKKARA PO,
      ERNAKULAM.

8     M.D.VARGHESE,
      MALAYAIL, KULAYATTIKKARA PO,
      KEECHERI, ERNAKULAM.


          BY ADV.SRI.P.N.MOHANAN
WA14/2017

                                       -2-




RESPONDENTS/RESPONDENTS:

1. THE JOINT REGISTRAR OF CO-OP. SOCIETIES (GENERAL), ERNAKULAM-683544.

2. KEECHERI SERVICE CO-OPERATIVE BANK LTD NO.668, REPRESENTED BY ITS SECRETARY, KULAYITTINKARA PO, ERNAKULAM-682317.

3. PART-TIME ADMINISTRATOR OF KEECHERI SERVICE CO-OPERATIVE BANK LTD NO.668, KULAYITTINKARA PO, ERNAKULAM-682317.

4. KOCHUNARAYANAN, AGED 66 YEARS, S/O VELAYUDHAN, VELUTHAMKUNNEL HOUSE, KULAYETTIKARA PO, ARAYANKAVU, ERNAKULAM-682315.

ADDITIONAL RESPONDENT:

5. UNNIKRISHNAN M.R., S/O LATE M. RAGHAVAN NAIR, AGED 59, MAMALAPARAMBIL HOUSE, KANJIRAMATTOM P.O., AMBALLOOR VILLAGE, KANAYANNOOR TALUK, ERNAKULAM DISTRICT.

(ADDITIONAL 5TH RESPONDENT IS IMPLEADED AS PER ORDER DT.26.6.2018 IN I.A.NO.44/2018) R1 BY SRI.C.P.SUDHAKARA PRASAD, ADVOCATE GENERAL SRI. K.S.MOHAMAD HASHIM, SPECIAL GOVT. PLEADER R2 BY ADV. SRI.P.C.SASIDHARAN R4 BY ADV. SRI.THAMPAN THOMAS ADDL R5 BY ADV. SRI.K.J.KURIACHAN BY ADV. SRI.SUNIL JACOB THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ALONG WITH W.A.NO.66/2018 ON 26-06-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

APPENDIX APPELLANT'S EXHIBITS:

ANNEXURE-A1 A TRUE COPY OF THE JUDGMENT DATED 7.12.2016 IN WP(C).NO.33027/2016.

ANNEXURE-A2 A TRUE COPY OF THE NOTICE DATED 28.12.2016 FOR APPEARANCE ISSUED BY THE FIRST RESPONDENT.

RESPONDENTS' EXHIBITS:

ANNEXURE-R2(A) TRUE COPY OF THE WORKING REPORT FOR THE FINANCIAL YEAR 2014- 2015.

ANNEXURE-R2(B) TRUE COPY OF THE AUDIT CERTIFICATE AND AUDIT MEMORANDUM IN RESPECT OF THE SOCIETY FOR THE FINANCIAL YEAR 2014-2015.

ANNEXURE-R2(C) TRUE COPY OF THE AUDIT CERTIFICATE AND AUDIT MEMORANDUM IN RESPECT OF THE SOCIETY FOR THE FINANCIAL YEAR 2015-2016.

-TRUE COPY-

PS TO JUDGE  b