Section 67(1)(d) in Bangalore Water Supply and Sewerage Act, 1964

[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Greater Bengaluru City Corporation -

Section 67(1)(d) in Bangalore Water Supply and Sewerage Act, 1964

(d)to provide a closed drain in substitution of an open drain or to provide such other appliance or thing either newly or in substitution of any existing appliance or thing or to provide both a closed drain and such other appliance or thing in substitution of the existing open drain and other appliance or thing, which is or is likely to be injurious to health;

Legal Document View

Unlock Advanced Research with PRISMAI

Greater Bengaluru City Corporation -

Section 67(1)(d) in Bangalore Water Supply and Sewerage Act, 1964