Himachal Pradesh High Court
Vikas Sharma vs . Hemant Sharma on 16 August, 2023
Author: Virender Singh
Bench: Virender Singh
Vikas Sharma vs. Hemant Sharma .
C.S. No. 22 of 2023 16.08.2023 Present: Mr. Sanjay Ranta, Advocate vice Mr. Neeraj Sharma, Advocate for the plaintiff.
Mr. Chandresh Pal, Advocate vice Mr. Nimish Gupta, Advocate for the defendants.
of C.S. No. 22/2023 & OMP No. 164/2023 Written statement/reply be filed within a rt period of four weeks from today.
List on 19th September, 2023. Interim order to continue.
August 16, 2023 ( Virender Singh )
(naveen) Judge
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