Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 49 in The Haryana Canal and Drainage Act, 1974 49. Powers of persons employed on such scheme. - The Divisional Canal Officer may exercise all or any of the powers conferred on the Canal Officers under Section 12.
