Chattisgarh High Court
Vandana Rai vs State Of Chhattisgarh 56 Wpc/2064/2018 ... on 20 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1992 of 2018
Vandana Rai Versus State Of Chhattisgarh
WPC/2064/2018,WPC/2068/2018,WPC/2071/2018,WPC/2072/2018,WPC/2076/2018,WP
C/2112/2018,
20.8.2018 Mr. Pushpendra Singh Baghel and Ms. Sangeeta Mishra, Counsel for the
petitiners.
Mr. AS Kachhwaha, Additional Advocate General and Mr. Shiv Sahu, Advocate
for the respective respondents.
Learned counsel for the respondents would pray for and is allowed a week's time to file return.
List the cases on 29.8.2018.
Sd/-
( Prashant Kumar Mishra) Judge Shyna