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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(14) in The M.P. Farmers' Organisation Constitution Rules, 1999

(14)A final map or sketch in pursuance of sub-rule (13) shall immediately be displaced in the office of the Gram Panchayat and Janpad Panchayat in Form "B" by the District Collector.