Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 39 in The Karnataka Homeopathic Practitioners Act, 1961. 39. Repeal The Bombay Homoeopathic Act, 1951 (Bombay Act XLVIII of 1951), as in force in the Belgaum Area, is hereby repealed.
