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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Andhra Pradesh - Subsection

Section 127(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(1)The Police Officers in the development area shall provide necessary aid to the Metropolitan Commissioner/Vice-Chairperson and employees for carrying into effect and enforcing the Officers provisions of this Act and for the maintenance of good public order.