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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Kerala - Subsection

Section 98(2) in Kerala Police Act, 2011

(2)Every such special police officer so appointed shall, -
(a)receive a certificate approved by the Government;
(b)have the same powers and protection and shall be subject to the same administrative and disciplinary controls like an ordinary police officer ;
(c)receive such remuneration as may be ordered by the Government.