Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(3) in University of Rajasthan Act, 1946 (3)The Syndicate shall not make any change in the recommendactions made by the Committee with regard to the appointment of examiners except after recording specific reasons for any such change.
