Section 3(3)(c) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(c)five ex-officio members to be appointed by the Government as under:

(i)District Economic and Statistical Officer.

(ii)Project Director, DRDA.

(iii)Town Planner.

(iv)District Planning Officer.

(v)Bank Officer.

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