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[Cites 0, Cited by 0] [Section 581ZA(4)] [Section 581ZA] [Entire Act]

Union of India - Subsection

Section 581ZA(4)(f) in The Companies (Amendment) Act, 2002

(f)the text of any draft resolution proposing amendment to the memorandum or articles to be considered at the general meeting, along with the recommendations of the Board.