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Bombay High Court

Maratha-Muslim Aarakshan Kruti ... vs Shri Anil Shankar Thanekar on 13 March, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 175 OF 2018

 Dr. Jishri Laxmanrao Patil, Member, The Indian    ....Petitioner
 Constitutionalist Council
              V/S
 The Chief Minister Of State Of Maharashtra ,   ....Respondent

Mantralaya And Anr WITH PUBLIC INTEREST LITIGATION NO. 185 OF 2014 Dr. Sudhir Ranade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 201 OF 2014 Save Democracy Foundation And Ors. ....Petitioner V/S State Of Maharashtra Through Its Chief ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 105 OF 2015 Shri. Anil Shankar Thanekar ....Petitioner V/S The Chief Minister, State Of Maharashtra And ....Respondent Anr WITH Page 1/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: PUBLIC INTEREST LITIGATION NO. 140 OF 2014 Ketan Tirodkar ....Petitioner V/S State Of Maharashtra, Through Chief Minister ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 126 OF 2009 Rajaram Tukaram Kharat ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11368 OF 2016 Jamiat Ulama-i-hind Through Its President Of ....Petitioner Maha. Unit Shri. Siddiqui Nadim Abdul Mustaqim V/S The State Of Maharashtra Through Its Chief ....Respondent Secretary, General Admn. Dept. And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 209 OF 2014 Shri. Dilip Prabhakar Aloni ....Petitioner V/S State Of Maharashtra, Through Chief Secrtary ....Respondent And Ors WITH CIVIL APPLICATION IN PIL NO. 19 OF 2017 In PUBLIC INTEREST LITIGATION 105 OF 2015 Page 2/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: Maratha-muslim Aarakshan Kruti Samiti, ....Applicant Aurangabad Through Its Secretary And Ors V/S Shri Anil Shankar Thanekar ....Respondent WITH WRIT PETITION NO. 937 OF 2017 Syed Saleem Syed Ali ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION NO. 149 OF 2014 The Indian Constitutionlist Council, Through ....Petitioner Secretary, Dr. Laxmanrao Kisanrao Patil V/S The Chief Minister Of State Of Maharashtra And ....Respondent Anr WITH WRIT PETITION STAMP NO. 10755 OF 2017 Mrunal Dhole Patil And Anr. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 181 OF 2018 Dilip Madhukar Patil ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, Page 3/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: Mantralaya And Anr WITH PUBLIC INTEREST LITIGATION STAMP NO. 36115 OF 2018 Ajinath Tulsiram Kadam ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent Mantralaya And Ors WITH WRIT PETITION NO. 1208 OF 2019 Syed Saleem Syed Ali ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors.

WITH PUBLIC INTEREST LITIGATION STAMP NO. 1914 OF 2019 Mr. Mahadev R. Andhale And Anr ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary ....Respondent And Ors WITH WRIT PETITION STAMP NO. 2668 OF 2019 Vaibhav Dhondiram Kadam ....Petitioner V/S The State Of Maharashtra, Through Its Chief ....Respondent Secretary WITH ....Respondent Page 4/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: WRIT PETITION STAMP NO. 2126 OF 2019 Rajesh A. Tekale ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 19 OF 2019 Kailas Khandbahale ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent Mantralaya And Anr WITH WRIT PETITION STAMP NO. 3846 OF 2019 Mohammad Sayeed Noori And Ors ....Petitioner V/S The State Of Maharashtra Thru Chief Secretary, ....Respondent General Administration Dept. And Ors Mr.Gunratan Sadavarte a/w. Mr.Arun D. Nagarjun,Mr.Anil D.Sabale, Mr.Siddhart J.Bhosale and Mr. Ankush Govindrao Gavale for petitioner in PIL No. 175 of 2018 and PIL No.149/2014 Ms.Aparna D. Vhatkar for the Petitioner in PIL.No.140/2014 Mr. J.G.Ardwad(Reddy a/w.Mr.Arvind Aswani for the Petitioner in PIL NO. 201/2014 and WPST.No.10755/2017. Mr.Ashish Mehta for the Petitioner in PIL.No.105/2015. Mr.Santosh Parad for the Petitioner in PIL.No.126/2009 Mr.S.B.Talekar I/by. M/s.Talekar and Associates for the Petitioners in W.P.No. 11368/2016 and WPST.No.3846/2019. Mr.Firoz Bharucha I/by.Mr. Rajesh A Tekale for the Petitioner in WPST.No.2668/2019.

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Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Petitioner in PIL.No.19/2019 and Respondent no.3 in PIL/175/18.

Mr..Musaddique Momin, Tauseef Sayyed for the Petitioner in W.P.No.937/2017 and W.P. No.1208/2019 Mr.Abhijit Patil for the Petitioner in PIL.No.181/2018 and R.No.23 in PIL.No.175/2018. Mr.Amol Mhatre i/by.Mr.Rahul Agrawal for the Petitioner in PILST.No.1914/2019.

Mr. V. A. Thorat, Senior Counsel, Mr. A. A. Kumbhakoni, Advocate General, Mr. A. Y. Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H. Kantharia, GP, Mr.Rakesh Rathod -Special Counsel,Smt. G. R. Shastri, Addl. G.P, Mr. P. P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP,Mr.R.J.Mane-AGP, Ms.Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Rohan S.Mirpury,Mr. Akshay Shinde, B Panel AGP and Joel Carlos, Shriram Pingle,Deepak Salvi, Mrs.M.P.Thakur-AGP, Ms.Misha Rohatgi, Ms.Aishwarya Kantawalal, Sneha Iyer for Respondent-State. Mr.Ashish Gaikwad a/w. Bhavana R. Khichi for R.Nos.14 and 25 in PIL No.175/2018 and for the Petitioner in WPST.No.2126/2019.

Mr.Yogesh P. Morbale a/w. Abhijit Tambe, Chalak for the Applicant in CAI.Nos.06/2019 and 07/2019 in PIL.No.175/2018.

Mr.Nasir Mohammed for the Applicant in CAI.No.08/2019 in PIL.No.175/2018.

Mr.Yogesh P. Morbale a/w. Amol Chalak for the Applicant in CAI.Nos.6/2019, 07/2019.

Vijayalaxmi Khopade for the Applicant in CAI.No.17/2019. Mr.A.A.Siddiqui for the Applicant in CAI No.16/2017 inPIL.No.105/2015.

Mr.V.M.Thorat a/w. P.V.Thorat, Anukul Seth, Aditya Bhagat Page 6/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: for Applicant /Poroposed Respondent in WPST.No.36115/2018. Ms.Geeta Mulekar for R.No.2 in PIL.No.126/2009. Mr.Parag Vyas for UOI in PIL No.126/2009. Mr. D. W. Bhosale for respondent no.5 in PIL/175/18. Mr.A.R.Singh a/w. S.R.Singh for R.No.6 (UOI). Mr. Rameshwar N. Gite a/w. Ankit Chaturvedi, Avanti Inamdar, Rohit for respondent no.7 in PIL/175/18. Mr. V. P. Patil I/by Vaibhav Kadam for respondent no.9 in PIL/175/18.

Mr. Gajanan Shinde a/w Sambhaji Kharatmol for R. No. 10 in PIL/175/18.

Ms. Divya Parab, Ankit Chaturvedi, Avanti Inamdar, Rohit for respondent No.11 in PIL/175/18. Mr. Sandeep Dere a/w Sanjeev Kumar Bapu Deore, Suchita Pawar for R.No.12 in PIL/175/18. Mr.Sachin Pawar for R.No.13 in PIL.No.175/2018. Mr. Rajiv Chavan,Sr.Adv. a/w Priyanka Chavan, Anupama Pawar,Sumangala Yadav and Rajesh Tekale I/by.Sachin Pawar for for respondent no.15 in PIL/175/18. Mr.Jitendra P. Patil for R.No.18 in PIL.No.175/2018. Mr. Sandeep Salunke for respondent no.21 in PIL/175/18. Mr. Satish Mane Shinde a/w V. M. Thorat, Ms.Pooja Thorat and Patil for Respondent no.23 in PIL/175/18. Mr.Vitthal Ghumde I/by. Rajan Gaikwad for R.No.26 in PIL.No.175/2018.

Mr.Sachin D. Kadam for R.No.29 in PIL No.175/2018. Mr.S.D.Rupwate for R.No.30 in PIL.No.175/2018 Ms.Leena Patil a/w. Mr.Akshay R. Kapadia for R.No.31. Mr.Sanjeev R.Singh a/w. Jyoti S. Agrawal for R.No.1 in PIL.No.19/2019 and W.P.No.3846/2019. (Appearance not supplied by the Advocates) CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ Page 7/8 ::: Uploaded on - 13/03/2019 ::: Downloaded on - 14/03/2019 05:24:43 ::: DATE : 13th March, 2019 P.C. :

Heard. Stand over to 14/03/2019 at 3.00 p.m. Ad-interim relief if any to continue till then.
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