Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(7) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(7)The maximum quantum of deferment of an exemption from the liability to pay tax under the Act shall be calculated at the prevalent rates of tax payable on the taxable turnover of the concerned unit.