Supreme Court - Daily Orders
Shijo T. Paul vs Union Of India Ministry Of Environment, ... on 18 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2019
(Diary No. 4477/2019)
SHIJO T. PAUL APPELLANT(S)
VERSUS
UNION OF INDIA & ANR. RESPONDENT(S)
O R D E R
Permission to file appeal is granted. Having regard to the averments made in this appeal, we permit the appellant to approach the National Green Tribunal ("NGT") by moving an appropriate application. It is for the reason that the appellant is not a party in the proceedings and it is submitted now that the NGT has ignored certain vital documents.
The appeal is, accordingly, disposed of.
…...…................J. (A.K. SIKRI) …...…................J. (S. ABDUL NAZEER) NEW DELHI, Signature Not Verified FEBRUARY 18, 2019 Digitally signed by MANISH SETHI Date: 2019.02.20 17:43:23 IST Reason: ITEM NO.29 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 4477/2019 (Arising out of impugned final judgment and order dated 11-12-2018 in EA No. 55/2018 passed by the National Green Tribunal) SHIJO T. PAUL Appellant(s) VERSUS UNION OF INDIA & ANR. Respondent(s) (FOR ADMISSION and I.R. and IA No.23996/2019-GRANT OF INTERIM RELIEF and IA No.24001/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.23993/2019-PERMISSION TO FILE APPEAL) Date : 18-02-2019 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE S. ABDUL NAZEER For Petitioner(s) Mr. Mathai M. Paikaday, Sr. Adv.
Mr. Binu Paul, Adv.
Mr. Sunil Roy, Adv.
Mr. Shishir Pinaki, Adv. Mr. Sanjay Jain, AOR For Respondent(s) Mr. Anand Varma, AOR Ms. Anitha Shenoy, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR Ms. Srishti Agnihotri, Adv. Ms. Meera G., Adv.
Ms. Sany Antony, Adv.
UPON hearing the counsel the Court made the following O R D E R Permission to file appeal is granted.
The appeal stands disposed of in terms of the signed order.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file.)