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Madhya Pradesh High Court

Monu@Vedprakash vs The State Of Madhya Pradesh on 16 May, 2019

1 MCRC-19201-2019 The High Court Of Madhya Pradesh MCRC-19201-2019 (MONU@VEDPRAKASH Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 16-05-2019 None for the applicant even in the second round. Accordingly, the case is adjourned.

(G.S. AHLUWALIA) JUDGE ar ABDUR RAHMAN 2019.05.20 11:28:54 +05'30'