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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(2)If the event of there being an equality of votes between the candidates, the Pramukh shall draw lots in the presence of the members and the candidate whose name is drawn first shall be declared to have been duly elected.