Patna High Court - Orders
Mcdowell & Co.Ltd.Thr.Its G.M. vs State & Ors on 4 May, 2010
Author: Navin Sinha
Bench: Navin Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.3025 of 1992
SHIVA SHANKAR CHEMICAL INDUS.L
Versus
STATE & ORS
with
CWJC No.3026 of 1992
MCDOWELL & CO.LTD.THR.ITS G.M.
Versus
STATE & ORS
with
CWJC No.3690 of 1992
ARUN CHEMICAL INDUSTRIES LTD.
Versus
STATE & ORS
with
CWJC No.6360 of 1993
UNITED DISTILLERS LTD.
Versus
STATE & ORS
with
CWJC No.6731 of 1991
BIHAR DISTILLARY LTD.& ANR
Versus
STATE
with
CWJC No.2867 of 1992
SRI KRISHNA GYANODAY SUGAR LTD
Versus
STATE & ORS
with
CWJC No.2868 of 1992
NEW SWADESHI DISTILLERY
Versus
STATE & ORS
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15. 04.05.2010At the joint request of the counsels for the parties, list these matters at the same position in the week commencing from 17th of May, 2010.
(Navin Sinha, J.) Shageer (Dinesh Kumar Singh, J.)