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State of Rajasthan - Section

Section 2B in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

2B. Particulars to be furnished.

- The application for the recording of a grove shall contain the following particulars :-
(1)Name of village.
(2)Name of Thok of grove.
(3)Khasra No. of grove.
(4)Area.
(5)Number and kind of trees.
(6)Date of acquisition of holding.
(7)Nature of holding.
(8)Whether holding acquired free of rent for the purposes of grove or on payment of premium in lieu of rent.
(9)Amount of premium paid.
(10)Date of application, any, for reduction of land revenue.
(11)Amount of land revenue reduced.
(12)Year from which reduced.
(13)Period for which reduced.