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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(ii) in Haryana Liquor Licence Rules, 1970

(ii)[ A license in form L-11 to bottle Indian Made Foreign Liquor shall be granted on payment of license fee of Rs. [10,00,000] [Substituted by Haryana Notification No. GSR34/PA1/1914/s.59/99 dated 30.3.1999.] per annum which shall be renewable on payment of renewal fee of Rs. [10,00,000] [Substituted for '7,50,000' by Haryana Notification No. S.O. 40/P.A. 1/1914/S. 59/2004. dated 31.3.2004.] per annum;