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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Greater Bengaluru City Corporation -

Section 53(4) in Rai Technology University, Bangalore Act, 2012

(4)The annual accounts, the balance sheet and the audit report shall be considered by the Board of Governors at its meeting and the Board of Governors shall forward the same to the visitor and the Government along with its observation thereon on or before 31st December of each year.