Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Jammu-Kashmir - Subsection Section 83(11) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (11)resisting his lawful arrest or being under arrest or in confinement or escaping from confinement before he is set at liberty by lawful authority;
