Delhi High Court - Orders
Directorate Of Enforcement vs P. Chidambaram & Ors on 13 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~32 and 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
32
+ CRL.M.C. 1106/2022, CRL.M.A. 4794/2022
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Zoheb Hossain, special counsel
with Mr. Vivek Gurnani, Mr. Kartik
Sabharwal, Advs.
versus
P. CHIDAMBARAM & ORS. ..... Respondent
Through: Mr. Siddharth Luthra, Sr. Adv.with
Mr.Arshdeep Singh Khurana, Mr.
Harsh Mittal, Mr. Manan Khanna,
Advs. for R-1
Mr. Sandeep Kapur, Mr. APoorva
Pandey, Mr. Gurumukh Choudhri,
Mr. Saurav Mishra, Advs. for R-3
34
+ CRL.M.C. 1640/2022, CRL.M.A. 7017/2022
DIRECTORATE OF ENFORCEMENT ..... Petitioner
Through: Mr. Zoheb Hossain, special counsel
with Mr. Vivek Gurnani, Mr. Kartik
Sabharwal, Advs.
versus
KARTI P. CHIDAMBARAM ..... Respondent
Through: Mr.Arshdeep Singh Khurana, Mr.
Akshat Gupta, Mr. Harsh Mittal, Mr.
Manan Khanna, Mr. Sheezaw
Hashmi, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:04:37
ORDER
% 13.09.2023 Part arguments heard.
List the matter for further arguments on 11.12.2023. Interim orders, if any, to continue.
DINESH KUMAR SHARMA, J SEPTEMBER 13, 2023/Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:04:37