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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Vegetable Oils Grading and Marking Rules, 1955

(1)The grade designation mark shall be securely affixed to each container in a manner approved by the Agricultural Marketing Adviser. In addition to the grade designation mark, the following particulars shall also be clearly and indelibly marked on each container:-
(a)Name of packer.
(b)Place of packing (business address)
(c)Tank filling No.
(d)Date of packing in plain letters.*
(e)Net weight /volume (wherever applicable)
Note* : the date of packing shall be the date of completion of analysis of the sample.