Delhi High Court - Orders
Society For Protection Of Environment & ... vs Union Of India Through Secretary, Govt ... on 30 March, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~20 of 2020
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12570/2018 & CM Nos.48897/2018, 6425/2019, 24247/2019
SOCIETY FOR PROTECTION OF ENVIRONMENT &
BIODIVERSITY (SPENBIO) ..... Petitioner
Through Ms.Vanshdeep Dalmia &
Mr.Suchakshu Jain, Advs.
versus
UNION OF INDIA THROUGH SECRETARY, GOVT OF INDIA
MINISTRY OF ENVIRONMENT, FOREST & CLIMATE
CHANGE ..... Respondent
Through
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 30.03.2022 List on 23rd November, 2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J MARCH 30, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:01.04.2022 17:44:03