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Delhi High Court - Orders

Society For Protection Of Environment & ... vs Union Of India Through Secretary, Govt ... on 30 March, 2022

Author: Vipin Sanghi

Bench: Navin Chawla, Vipin Sanghi

                    $~20 of 2020
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     W.P.(C) 12570/2018 & CM Nos.48897/2018, 6425/2019, 24247/2019
                          SOCIETY FOR PROTECTION OF ENVIRONMENT &
                          BIODIVERSITY (SPENBIO)                         ..... Petitioner
                                           Through  Ms.Vanshdeep         Dalmia           &
                                                    Mr.Suchakshu Jain, Advs.

                                               versus

                             UNION OF INDIA THROUGH SECRETARY, GOVT OF INDIA
                             MINISTRY OF ENVIRONMENT, FOREST & CLIMATE
                             CHANGE                              ..... Respondent
                                          Through

                             CORAM:
                             HON'BLE THE ACTING CHIEF JUSTICE
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                     ORDER

% 30.03.2022 List on 23rd November, 2022.

VIPIN SANGHI, ACJ NAVIN CHAWLA, J MARCH 30, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:01.04.2022 17:44:03