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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(3)If a Presiding Officer owing to illness or due to unavoidable cause, absents from the polling station his functions, shall be performed by such Polling Officer, as has been authorised by the Election Officer to perform such function during any such absence.