Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Mines (Amendment) Act, 1983 1. Short title and commencement.— (1)This Act may be called the Mines (Amendment) Act, 1983.(2)It shall come into force on such date [31st May, 1984, vide notification No. S.O. 411(E), dated 31stMay, 1984, see Gazette of India, Extraordinary,
