Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 11 in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977 11. Certificate of purchase by Mundkar. - The certificate of purchase under sub-section (8) of section 16 shall be in Form VI.
