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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(5) in West Bengal Municipal (Employees' Service) Rules, 2010

(5)In the case of an employee to whom the Workmen Compensation Act, 1923 applies, the amount of leave salary shall be reduced by the amount of Compensation payable under that Act.