Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Extradition Treaty between the Republic of India and the Sultanate of Oman 4. If the offence is committed by an alien outside the territory of the Requesting State, and it is not an offence under the law of the Requested State.
