Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act] State of Odisha - Subsection Section 294(1)(b) in Orissa Municipal Act, 1950 (b)at any time by day or by night, if he has reason to believe that any offence is being committed against Section 291 or Section 292.