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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(1)As soon as may be after the expiry of the time allowed for the presentation of applications for the assignment of surplus land, the assigning authority shall prepare a list of all the applications received.