Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 27 in The Statutes of the Punjabi University 27. Leave in the case of officers of Category 'B'. - The grant of all leave is subject to the condition that it can be granted without detriment to the business of the University.
