Section 9(2)(F) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(F) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(F)whether the principal officer of the applicant-

(i)possesses the minimum qualification of: