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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Rajasthan - Subsection

Section 244(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)chains, wires, ropes or metal tubes used for the suspension of a scaffold are-
(i)properly and securely fastened to every anchorage point and to the scaffold ledgers of other main supporting members used for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.