Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of Andhra Pradesh - Subsection Section 29A(v) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005 (v)The licensee shall not display the sign board or I.MFL in the licensed premises.
