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Madhya Pradesh High Court

Sterlite Technologies Limited vs Bharat Sanchar Nigam Ltd. on 27 January, 2016

AC-7-2014 (S TERLITE TECHNOLOGIES LIMITED Vs BHARA T SANCHAR NIGAM L TD.) 2 7- 0 1 -2 0 1 6 Learned counsel for the applicant seeks for and is granted two weeks time to file the reply of preliminary objection. (S.K. GANGELE) JUDGE bks