Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(6) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993 (6)Selection for promotion to the higher post in the cadre in service shall be made strictly on the basis of merit.
