Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(30) in Andhra Pradesh Excise Act, 1968

(30)"toddy" means fermented or unfermented juice drawn from an excise tree and containing alcohol;