Section 26(a) in The U.P. Secondary Education Services Selection Board Act, 1982
(a)any vacancy or defect in the constitution of the [* * *] [Omitted by U.P. Act No. 1 of 1993 (w.e.f. 7.8.1993).] [Board] [Substituted by U.P Act No. 25 of 1998 (w.e.f. 20.4.1998).]; or
