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State of Uttar Pradesh - Section

Section 5 in The U.P. Up-Lokayuktas (Conditions Of Service) Rules, 2008

5. Other conditions of service. -

Other allowances and conditions of service including rent free official residence or house rent allowance, conveyance or conveyance allowance, facilities for medical treatment, travelling and other allowances, general provident fund, gratuity, family pension, dearness allowance, post-retirement leave-encashment and medical and other facilities of the Up-Lokayukta provisions wherefore have not expressly been made in the Act or these rules, shall be the same as are for the time being applicable to the Justice of the High Court.