Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2)(d) in The Karnataka Entertainments Tax Act, 1958

(d)the checking of admission, the keeping of accounts and the furnishing of returns by the proprietors of entertainments [x x x] [Omitted by Act 14 of 1966 w.e.f. 16.5.1966];