Gujarat High Court
Seforge vs Skf on 13 May, 2011
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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IAAP/33/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN.
UNDER ARBITRATION ACT No. 33 of 2011
=========================================================
SEFORGE
LTD - Petitioner(s)
Versus
SKF
TECHONOLOGIES(INDIA)PVT LTD - Respondent(s)
=========================================================
Appearance
:
MR
TUSHAR P HEMANI for
Petitioner(s) : 1,MS VAIBHAVI K PARIKH for Petitioner(s) : 1,
None
for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
Date
: 13/05/2011
ORAL
ORDER
Notice returnable on 17th June 2011.
(AKIL KURESHI, J.) zgs/-
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