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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1)(b) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(b)examine any person whom he finds in any such premises or place and who, he has reasonable cause to believe is a building worker employed therein;