Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] Union of India - Subsection Section 5(8) in The Water (Prevention And Control Of Pollution) Act, 1974 (8)The other terms and conditions of service of a member of a Board, other than the chairman and member-secretary, shall be such as may be prescribed.
