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Union of India - Section

Section 104 in The Insurance Act, 1938

104. Penalty for contravention of sections 27, 27A, 27B, 27D and 27E

If a person fails to comply with the provisions of section 27, section 27A, section 27B, section 27D and section 27E, he shall be liable to a penalty not exceeding twenty-five crore rupees.