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Andhra Pradesh High Court - Amravati

Dr. M. Muralidhar, vs Andhra Pradesh Public Service ... on 10 July, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

                   IN THE HIGH COURT OF ANDHRA PRADESH               Bench Sr.No:-
APHC010470852023                                                          36
                                AT AMARAVATI                            [3443]

                           WP(PIL) NO: 146 of 2023
                                ALONG WITH
                         W.P.Nos.29210, 37099 OF 2022

Dr K Mouli Krishna                                                    ...Petitioner

      Vs.

Office Of The Honble Chancellor and Others                       ...Respondent(s)


                                         **********

SODUM ANVESHA, Advocate(s) for Petitioner(s)

M. Srinu Babu, GP FOR FINANCE PLANNING, GP FOR HIGHER
EDUCATION, ADDL ADVOCATE GENERAL (AP), GP FOR SERVICES III,
GP FOR SERVICES I, V.VENKATA NAGA RAJU (SC FOR APPSC),
PASALA PONNA RAO, KOTHA RAMA MOHAN RAO(SC FOR SVVUT),
Advocate(s) for Respondent(s)

         CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
                 SRI JUSTICE NINALA JAYASURYA

         DATE       : 10th July, 2024.

PC:

       Last opportunity of three weeks is granted for learned counsel for
respondent No.14 - UGC, to file reply-affidavit.

       List on 31.07.2024.



                                                      DHIRAJ SINGH THAKUR, CJ.



                                                         NINALA JAYASURYA, J.

SSN