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State of Haryana - Section

Section 26 in Haryana Apartment Ownership Rules, 1987.

26. Organisation Meeting. - The first meeting of a newly elected Board shall be held within ten days of election at such place as shall be fixed by the Managers at the meeting at which such Managers were elected and no notice shall be necessary to the newly elected Managers in order legally to constitute such meeting, provided a majority of the whole Board shall be present.