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Karnataka High Court

Sri. Rajkumar S/O Dharmanna And Ors vs The Union Of India & Ors on 11 February, 2014

Author: Mohan M Shantanagoudar

Bench: Mohan .M. Shantanagoudar

                              -1-




           IN THE HIGH COURT OF KARNATAKA
                  GULBARGA BENCH

                         TH
     DATED THIS THE 11        DAY OF FEBRUARY 2014

                       BEFORE

THE HON'BLE MR.JUSTICE MOHAN .M. SHANTANAGOUDAR

    WRIT PETITION Nos.101524-530/2013 (S-RES)

BETWEEN:

1. RAJKUMAR
   S/O DHARMANNA
   AGED ABOUT 24 YEARS
   WORKING AS PHYSICAL
   EDUCATION TEACHER
   G.H.P.S. YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT

2. SHAMYAD PASHA
   S/O SHAIKASHAWALI
   AGED ABOUT 27 YEARS
   WORKING AS TGT TEACHER
   (SCIENCE/CBZ)
   G.H.P.S.D YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT

3. VIJAYALAKSHMI
   W/O MANIKPRABHU .K
   AGED ABOUT 31 YEARS
   WORKING AS TGT SOCIAL SCIENCE
   UPGRADED HIGHER PRIMARY SCHOOL
   G.H.P.S. YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT

4. MOHAMMED ISMAIL
   S/O NOOR SAHEB KONGRAD
   AGED ABOUT 33 YEARS
                          -2-


  WORKING AS TGT ENGLISH TEACHER
  UPGRADED HIGHER PRIMARY SCHOOL
  G.H.P.S. YERAMARAUS VILLAGE
  RAICHUR, RAICHUR DISTRICT

5. AFSARA BEGUM
   D/O SHAIK MAHEBOOB
   AGED ABOUT 28 YEARS
   WORKING AS TGT HINDI
   UPGRADED HIGHER PRIMARY SCHOOL
   G.H.P.S. YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT

6. SUGURES
   S/O BOODIIA
   AGED ABOUT 27 YEARS
   WORKING AS TGT KANNADA
   UPGRADED HIGHER PRIMARY SCHOOL
   G.H.P.S. YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT

7. SHYAMU
   S/O JANARDHAN
   AGED ABOUT 27 YEARS
   WORKING AS TGT SCIENCE/CBZ
   UPGRADED HIGHER PRIMARY SCHOOL
   G.H.P.S. YERAMARAUS VILLAGE
   RAICHUR, RAICHUR DISTRICT
                                      ... PETITIONERS

(BY SRI SUDARSHAN M, ADVOCATE)

AND:

1. THE UNION OF INDIA
   REPRESENTED BY ITS SECRETARY
   MINISTRY OF HUMAN RESOURCES
   DEVELOPMENT,
   NEW DELHI-110006

2. THE STATE PROJECT DIRECTOR
   RASHTRIYA MADYAMIKA SIKSHINA ABIYANA
   O/O COMMISSIONER OF NEW PUBLIC OFFICES
   PUBLIC INSTRUCTIONS, NRUPATUNGA ROAD
                           -3-


  BANGALORE-01

3. THE STATE OF KARNATAKA
   REPRESENTED BY ITS
   PRINCIPAL SECRETARY
   TO GOVERNMENT
   DEPARTMENT OF HIGHER AND
   PRIMARY EDUCATION
   VIKASA SOUDHA
   BANGALORE-560 001

4. THE COMMISSIONER OF
   PUBLIC INSTRUCTIONS
   NEW PUBLIC OFFICES
   NRUPATUNGA ROAD
   BANGALORE-560 001

5. THE JOINT DIRECTOR AND
   SELECTION AUTHORITY
   DEPARTMENT OF PUBLIC INSTRUCTIONS
   BANGALORE DIVISION
   BANGALORE-01

6. THE JOINT DIRECTOR AND
   SELECTION AUTHORITY
   DEPARTMENT OF PUBLIC INSTRUCTIONS
   GULBARGA DIVISION
   GULBARGA-585101                   ... RESPONDENTS

(BY SRI S.K.BABSHETTY, HCGP FOR R2 TO R6)

      THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
RESTRAIN THE SELECTION AUTHORITY I.E. RESPONDENTS 5
TO 6 FROM FILLING UP THE POSTS INCLUDING THE PROCESS
OF RECRUITMENT IN RESPECT OF ADARSHA VIDYALAYA
(ENGLISH MEDIUM) AND UPGRADED UPPER PRIMARY
SCHOOLS WITH CLASS 9TH AND 10TH (KANNADA MEDIUM)
ACROSS KARNATAKA SCHOOLS SINCE THE SAID ADARSHA
VIDYALAYA (ENGLISH MEDIUM) AND UPGRADED UPPER
PRIMARY SCHOOLS WITH CLASS 9TH AND 10TH (KANNADA
MEDIUM) ACROSS KARNATAKA SCHOOLS IS THE CENTRAL
GOVERNMENT      H.R.D.  SCHEME     UNDER   RASHTRIYA
MADHYAMIK SHIKSHA ABHIYAN AND ETC.
                             -4-



     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:


                       ORDER

Learned High Court Government Pleader is directed to take notice for respondents 2 to 6.

The question involved in these writ petitions is fully covered by the judgment of this Court dated 24.04.2013 in W.P.Nos.13573-608/2013 (S-RES) and connected matters. Hence, these writ petitions also stand disposed of in terms of the very order dated 24.04.2013 passed in W.P.Nos.13573-608/2013 (S- RES) and connected matters.

Sd/-

JUDGE NB*