Karnataka High Court
Sri. Rajkumar S/O Dharmanna And Ors vs The Union Of India & Ors on 11 February, 2014
Author: Mohan M Shantanagoudar
Bench: Mohan .M. Shantanagoudar
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IN THE HIGH COURT OF KARNATAKA
GULBARGA BENCH
TH
DATED THIS THE 11 DAY OF FEBRUARY 2014
BEFORE
THE HON'BLE MR.JUSTICE MOHAN .M. SHANTANAGOUDAR
WRIT PETITION Nos.101524-530/2013 (S-RES)
BETWEEN:
1. RAJKUMAR
S/O DHARMANNA
AGED ABOUT 24 YEARS
WORKING AS PHYSICAL
EDUCATION TEACHER
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
2. SHAMYAD PASHA
S/O SHAIKASHAWALI
AGED ABOUT 27 YEARS
WORKING AS TGT TEACHER
(SCIENCE/CBZ)
G.H.P.S.D YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
3. VIJAYALAKSHMI
W/O MANIKPRABHU .K
AGED ABOUT 31 YEARS
WORKING AS TGT SOCIAL SCIENCE
UPGRADED HIGHER PRIMARY SCHOOL
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
4. MOHAMMED ISMAIL
S/O NOOR SAHEB KONGRAD
AGED ABOUT 33 YEARS
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WORKING AS TGT ENGLISH TEACHER
UPGRADED HIGHER PRIMARY SCHOOL
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
5. AFSARA BEGUM
D/O SHAIK MAHEBOOB
AGED ABOUT 28 YEARS
WORKING AS TGT HINDI
UPGRADED HIGHER PRIMARY SCHOOL
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
6. SUGURES
S/O BOODIIA
AGED ABOUT 27 YEARS
WORKING AS TGT KANNADA
UPGRADED HIGHER PRIMARY SCHOOL
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
7. SHYAMU
S/O JANARDHAN
AGED ABOUT 27 YEARS
WORKING AS TGT SCIENCE/CBZ
UPGRADED HIGHER PRIMARY SCHOOL
G.H.P.S. YERAMARAUS VILLAGE
RAICHUR, RAICHUR DISTRICT
... PETITIONERS
(BY SRI SUDARSHAN M, ADVOCATE)
AND:
1. THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY
MINISTRY OF HUMAN RESOURCES
DEVELOPMENT,
NEW DELHI-110006
2. THE STATE PROJECT DIRECTOR
RASHTRIYA MADYAMIKA SIKSHINA ABIYANA
O/O COMMISSIONER OF NEW PUBLIC OFFICES
PUBLIC INSTRUCTIONS, NRUPATUNGA ROAD
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BANGALORE-01
3. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
TO GOVERNMENT
DEPARTMENT OF HIGHER AND
PRIMARY EDUCATION
VIKASA SOUDHA
BANGALORE-560 001
4. THE COMMISSIONER OF
PUBLIC INSTRUCTIONS
NEW PUBLIC OFFICES
NRUPATUNGA ROAD
BANGALORE-560 001
5. THE JOINT DIRECTOR AND
SELECTION AUTHORITY
DEPARTMENT OF PUBLIC INSTRUCTIONS
BANGALORE DIVISION
BANGALORE-01
6. THE JOINT DIRECTOR AND
SELECTION AUTHORITY
DEPARTMENT OF PUBLIC INSTRUCTIONS
GULBARGA DIVISION
GULBARGA-585101 ... RESPONDENTS
(BY SRI S.K.BABSHETTY, HCGP FOR R2 TO R6)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
RESTRAIN THE SELECTION AUTHORITY I.E. RESPONDENTS 5
TO 6 FROM FILLING UP THE POSTS INCLUDING THE PROCESS
OF RECRUITMENT IN RESPECT OF ADARSHA VIDYALAYA
(ENGLISH MEDIUM) AND UPGRADED UPPER PRIMARY
SCHOOLS WITH CLASS 9TH AND 10TH (KANNADA MEDIUM)
ACROSS KARNATAKA SCHOOLS SINCE THE SAID ADARSHA
VIDYALAYA (ENGLISH MEDIUM) AND UPGRADED UPPER
PRIMARY SCHOOLS WITH CLASS 9TH AND 10TH (KANNADA
MEDIUM) ACROSS KARNATAKA SCHOOLS IS THE CENTRAL
GOVERNMENT H.R.D. SCHEME UNDER RASHTRIYA
MADHYAMIK SHIKSHA ABHIYAN AND ETC.
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THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned High Court Government Pleader is directed to take notice for respondents 2 to 6.
The question involved in these writ petitions is fully covered by the judgment of this Court dated 24.04.2013 in W.P.Nos.13573-608/2013 (S-RES) and connected matters. Hence, these writ petitions also stand disposed of in terms of the very order dated 24.04.2013 passed in W.P.Nos.13573-608/2013 (S- RES) and connected matters.
Sd/-
JUDGE NB*